Bombay High Court
Shri. Abdul Aziz Suleman Shaikh (Since ... vs Shri. Bhagirah Chhabildas Ponda on 11 April, 2022
Author: Nitin W. Sambre
Bench: Nitin W. Sambre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 4047 OF 2017
Shri. Abdul Aziz Suleman Shaikh (since ....PETITIONER
Deceased Through Lrs.)
V/S
Shri. Bhagirah Chhabildas Ponda ....RESPONDENT
Adv. Kunal Damle i/by Rupesh Ramchandra Lanjekar for the Petitioner Adv. Ashutosh Gavnekar i/by Chidambar Ganesh Gavnekar for the Respondent no. 1 CORAM : HON'BLE SHRI JUSTICE NITIN W. SAMBRE J DATE : 11th April, 2022 P.C. :
At the request of learned Advocate for Petitioner(s) stand over to 16/06/2022 by way of last chance.
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