Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Tripura - Subsection Section 10(3) in The Tripura Courts Stenographers' Service Rules, 1983 (3)The length of approved service for promotion to Senior Grade prescribed in sub-rule (2) may be reviewed by the Departmental Promotion Committee.
