Section 33(1) in The Maharashtra State Legal Aid and Advice Board Rules, 1981
(1)There may be maintained by every Committee a panel of legal advisers comprising of senior legal practitioners, retired judicial officers, retired judges, retired public servants and others qualified to give legal advice.(i)Requests may be made to persons qualified to be included in the panel of advisers for their consent to be included in the panel.(ii)A list of such advisers shall be maintained serially in a Register in connection with the work of legal aid and advice undertaken by every Committee.
