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[Cites 0, Cited by 0] [Section 657] [Entire Act]

State of Odisha - Subsection

Section 657(q) in The Orissa Municipal Corporation Act, 2003

(q)for enforcing the cleanliness of milk stores, milk shops, vessels and utensils used by the keepers thereof or by hawkers containing or for measuring milk or preparing any milk product and for enforcing the cleanliness of persons employed in the milk trade;