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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Daman and Diu - Subsection

Section 32(5) in The Daman and Diu Real Estate (Regulation and Development) (General) Rules, 2016

(5)The Appellate Tribunal shall ordinarily have sittings at its headquarters and at such places as the Chairperson may by general or special order specify.