Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 15 in Rajasthan Excise (Amending & Extending) Act, 1957 15. Amendment of Section 49, Rajasthan Act 2 of 1950. - In section 49 of the principal Act, the words "as adopted to Rajasthan" shall be omitted.
