Punjab-Haryana High Court
Haryana State Industrial Development ... vs Kapoor Singh And Others on 14 September, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 4941 of 2009 (O&M) and
Cross Objections No.47-CI of 2010 (O&M)
Haryana State Industrial Development Corporation
....... Appellant
Versus
Kapoor Singh and others
...... Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Sr. Advocate with Mr. Kamal Sehgal, Advocate, for the appellant. Mr. Lokesh Sinhal, Advocate, for the cross objectors. Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3541 of 2006, titled as Nand Ram and others Versus State of Haryana and others.
(RAJESH BINDAL) 14.09.2010 JUDGE sarita