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Punjab-Haryana High Court

Haryana State Industrial Development ... vs Kapoor Singh And Others on 14 September, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

         IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH


                                    R.F.A. No. 4941 of 2009 (O&M) and
                             Cross Objections No.47-CI of 2010 (O&M)

Haryana State Industrial Development Corporation
                                                ....... Appellant
                   Versus


Kapoor Singh and others
                                                ...... Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. H.S. Hooda, Sr. Advocate with Mr. Kamal Sehgal, Advocate, for the appellant. Mr. Lokesh Sinhal, Advocate, for the cross objectors. Mr. Ashish Gupta, AAG, Haryana. RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 3541 of 2006, titled as Nand Ram and others Versus State of Haryana and others.

(RAJESH BINDAL) 14.09.2010 JUDGE sarita