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[Cites 0, Cited by 0] [Section 59(4)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(4)(i) in Rajmata Vajaya Raje Scindia Krishi Vlshwavidyalaya Adhniyam, 2009

(i)every person holding office as a member of the Board or the Academic Council, as the case may be, immediately before the appointed date shall cease to hold that office;