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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Jharkhand - Subsection

Section 11(1) in Jharkhand Tourism Development and Registration Act, 2015

(1)Notwithstanding anything contained in section 10 the Government may order a special audit of the accounts of the Authority to be conducted by such person or agency as it may think fit relating to any particular transaction or a class or series of transactions for a particular period.