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[Cites 0, Cited by 0] [Section 80DD(4)] [Section 80DD] [Entire Act]

Union of India - Subsection

Section 80DD(4)(d) in The Income Tax Act, 1961

(d)[ "Life Insurance Corporation" shall have the same meaning as in clause (iii) of sub-section (8) of section 88; [Substituted by Act 32 of 2003, Section 34 (w.e.f. 1.4.2004).]