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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(c) in Merchant Shipping (Seafarer Accommodation) Rules, 2016

(c)"Directorate" means the office of the Director General or a person or a body of persons so authorised to act on behalf of the Director General by the Central Government;