Madhya Pradesh High Court
Badriprasad vs State Of M.P. on 16 January, 2023
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRR No. 373 of 2010 (BADRIPRASAD Vs STATE OF M.P.) Dated : 16-01-2023 Parties through their counsel.
List the case in the next week.
(DEEPAK KUMAR AGARWAL) JUDGE Vijay Signature Not Verified Signed by: MADHU SOODAN PRASAD Signing time: 1/17/2023 9:34:57 AM