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State of Bihar - Section

Section 9 in Nagar Panchayat Makhdumpur Plastic Waste Management Bye-laws, 2018

9. Monitoring of Plastic Waste Management.

- (a) District Level Review and Monitoring Committee. - The committee constituted as per Bihar Municipality Solid Waste Management Bye-laws, 2018 under the Chairmanship of District Magistrates will review and advise the local body on successful implementation of the provisions of these Bye-laws.
(b)Constitution of city squad/task force. - The district administration shall ensure constitution of city squad/task force consisting of administrative as well as ULB officials and members from the community to enforce implementation in the jurisdiction of local body. The city squad shall consist of following members:
(i)Officials of District Administration
(ii)Officials of the ULB (Municipal Commissioner/Executive Officer/City Manager/Assistant Engineer).
(iii)Officials of Police Department (Inspector/Sub-inspector).
(iv)Officials of State Pollution Control Board (Regional Officers/AEEs/ Scientist)
(v)Members from Local NGOs
(vi)Members from SHGs
The role of this city squad is to confiscate the polythene carry bags irrespective of its thickness and to impose fines for violation of these Bye-laws as per schedule-I. The unauthorised units will be asked to shut-down.Chapter-VII Users fee and Fine