Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Karnataka - Subsection Section 87(b) in Karnataka Maritime Board Act, 2015 (b)the contributions, if any, payable to the Central or State Government on account of pension and leave allowance of any officer lent to the board by such Government;
