Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 153] [Entire Act] State of Goa - Subsection Section 153(2) in The Goa, Daman and Diu School Education Rules, 1986 (2)Subject to the provisions of section 24 of the Act, no member of the Advisory Board shall hold office consequently for more than two terms.
