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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Telangana - Subsection

Section 18(ii) in Telangana State Micro and Small Enterprises Facilitation Council Rules, 2017

(ii)The Council shall provide information to the Member Secretary of the National Board for Micro, Small and Medium Enterprises as in the Act in the manner and form required from time to time.