Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16B(2)] [Section 16B] [Entire Act]

State of Odisha - Subsection

Section 16B(2)(ii) in The Orissa Panchayat Samiti Act, 1959

(ii)appointment of Electoral Registration Officers, Presiding Officers and Polling Officers;