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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(ac) in Kerala Irrigation and Water Conservation Act, 2003

(ac)"major irrigation work" includes any irrigation work irrigating or useful for the drainage or protection of a cultivable area of over ten thousand hectares of land and any other irrigation work declared by the Government to be a major irrigation work, but shall not include a lift irrigation work;