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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(3) in Rajasthan Public Procurement Rules, 2012

(3)An outer time frame between publication of NIB and major milestones for the bid cycle for procurement by National Competitive Bidding is given below:-Table : Bid cycle of outer time frame for various procurement methods (applicable for goods and works) - By One Stage Bidding
Procurement Method Open Competitive Bidding Limited Bidding
Publication of NIB and launch of Biddingdocuments Day 0 Issue of Bidding documents-Day 0
Submission of Bids - 30 days from issueof Bidding documents- where the pre-bid conference is held 15 daysfrom date of issue of clarification/addendum 07days from issue of Bidding documents/date ofissue of clarification/addendum
Technical Bid Opening Within 1 day of last day of submission Within 1 day of last day of submission of bids
Issue of Letter of Award Within 3 days of approval of award Within 3 days of approval of award
Contract Signing Within 15 days of Issue of Letter of Award Within 15 days of Issue of Letter of Award
Declaration of the Bid results on State PublicProcurement Portal and Departmental website Within 3 days of issue of letter of acceptance. Within 3 days of issue of letter of acceptance.