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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(5)(e) in Tamil Nadu Recognised Private Schools (Regulation) Rules, 1974

(e)such other conditions as may be prescribed by Government to the private school grant or other financial assistance at such rate and for such purposes as may be prescribed.