Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Sikkim - Section Section 34 in The Sikkim Anti Drugs Act, 2006 34. Confiscation of goods used for concealing. Any goods used for concealing any controlled substance which is liable to confiscation under this Act shall also be liable to confiscation.
