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Supreme Court - Daily Orders

M/S Jeevan Telecasting Corporation ... vs Asianet Satellite Communications Ltd. on 22 March, 2018

Bench: Adarsh Kumar Goel, Rohinton Fali Nariman, Uday Umesh Lalit

     ITEM NO.12                               COURT NO.11                   SECTION XI-A

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)                     No(s).   5753/2018

     (Arising out of impugned final judgment and order dated 04-12-2017
     in OP(C) No. 3301/2017 passed by the High Court of Kerala at
     Ernakulam)

     M/S JEEVAN TELECASTING CORPORATION LTD.                                Petitioner(s)

                                                       VERSUS

     ASIANET SATELLITE COMMUNICATIONS LTD.                                  Respondent(s)

     Date : 22-03-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
                             HON'BLE MR. JUSTICE UDAY UMESH LALIT

     For Petitioner(s)                 Mr.   Renjith   B. Marar, Adv.
                                       Ms.   Lakshmi   N. Kaimal, AOR
                                       Mr.   Anubhav   Anand Pandey, Adv.
                                       Mr.   Krishna   Das V., Adv.

     For Respondent(s)                 Mr. K.V. Vishwanathan,Sr.Adv.
                                       Ms. Shirin Khajuria, AOR
                                       Ms. Ayushi Gaur, Adv.

                         UPON hearing the counsel the Court made the following
                                                O R D E R

Heard.

Issue notice to consider the question of law proposed in para (2) of the special leave petition. It is made clear that the proceedings in the matter may go on. Consideration of the matter by this Court is confined only to the question of law.

List the matter in the month of July 2018. Signature Not Verified (MAHABIR SINGH) Digitally signed by MAHABIR SINGH (PARVEEN KUMARI PASRICHA) Date: 2018.03.22 COURT MASTER 17:10:38 IST Reason:

BRANCH OFFICER