Supreme Court - Daily Orders
M/S Jeevan Telecasting Corporation ... vs Asianet Satellite Communications Ltd. on 22 March, 2018
Bench: Adarsh Kumar Goel, Rohinton Fali Nariman, Uday Umesh Lalit
ITEM NO.12 COURT NO.11 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 5753/2018
(Arising out of impugned final judgment and order dated 04-12-2017
in OP(C) No. 3301/2017 passed by the High Court of Kerala at
Ernakulam)
M/S JEEVAN TELECASTING CORPORATION LTD. Petitioner(s)
VERSUS
ASIANET SATELLITE COMMUNICATIONS LTD. Respondent(s)
Date : 22-03-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MR. JUSTICE UDAY UMESH LALIT
For Petitioner(s) Mr. Renjith B. Marar, Adv.
Ms. Lakshmi N. Kaimal, AOR
Mr. Anubhav Anand Pandey, Adv.
Mr. Krishna Das V., Adv.
For Respondent(s) Mr. K.V. Vishwanathan,Sr.Adv.
Ms. Shirin Khajuria, AOR
Ms. Ayushi Gaur, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Heard.
Issue notice to consider the question of law proposed in para (2) of the special leave petition. It is made clear that the proceedings in the matter may go on. Consideration of the matter by this Court is confined only to the question of law.
List the matter in the month of July 2018. Signature Not Verified (MAHABIR SINGH) Digitally signed by MAHABIR SINGH (PARVEEN KUMARI PASRICHA) Date: 2018.03.22 COURT MASTER 17:10:38 IST Reason:
BRANCH OFFICER