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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 22(2)(b) in Securities And Exchange Board Of India (Buy Back Of Securities) Regulations, 1998

(b)to investigate into any complaint of any contravention of the regulation, received from any investor, intermediary or any other person;