Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 398(1)] [Section 398] [Entire Act] State of Punjab - Subsection Section 398(1)(f) in The Punjab Municipal Act, 1999 (f)to roof or cover an open space between walls or buildings to the extent of the structure formed by the roofing or covering of such space;