Section 14(4) in Rajasthan Agricultural University Act, 1962
(4)The Dean of Student Welfare shall have the following duties :-(a)to make arrangements for the housing of students,(b)to direct a programme of student-counselling,(c)to arrange for employment of students in accordance with plans approved by the Vice-Chancellor,(d)to supervise the extra curricular activities of the students,(e)to assist in the placement of the graduates of the University, and(f)to organise and maintain contract with the alumni of the University.
