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[Cites 0, Cited by 0] [Section 38(1)] [Section 38] [Entire Act]

State of Goa - Subsection

Section 38(1)(v) in The Goa, Daman and Diu School Education Rules, 1986

(v)Co-curricular Activities. - As many co-curricular activities, as may be possible, so as to give to every student an opportunity of participating in one or more of the following activities, namely:-