Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 178(2)] [Section 178] [Entire Act]

Union of India - Subsection

Section 178(2)(v) in The Electricity Act, 2003

(v)the manner of making an application before the Central Commission and the fee payable therefor under sub-section (1) of section 64;