Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Rajasthan - Subsection Section 67(7) in Rajasthan Muslim Wakf Regulations, 1964 (7)The inspection shall be made in the presence of the Head Clerk of the office or the Office Superintendent and he shall remain responsible that no tampering of the record takes place.
