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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Madhya Pradesh - Subsection

Section 8(1)(vi) in The M.P. Rajya Beej Evam Farm Vikas Nigam Adhiniyam, 1980

(vi)the Registrar of Co-operative Societies, Madhya Pradesh;