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Bombay High Court

Gopal Surajmal Sharma And Another vs Surajmal Suwalal Sharma on 7 February, 2020

Author: Avinash G. Gharote

Bench: Avinash G. Gharote

                                                                                  (1)                                                       924.SA.451.19

                                 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                           NAGPUR BENCH AT NAGPUR

                                                   SECOND APPEAL NO.451 OF 2019
                                                   Gopal Surajmal Sharma and another.
                                                                   Vs.
                                                       Surajmal Suwalal Sharma.
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Office Notes, Office Memoranda of Coram,                                                                               Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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                                                              Shri. N. R. Tekade, Advocate for respondent.

                                                              CORAM : AVINASH G. GHAROTE, J.

DATE : FEBRUARY 07, 2020.

None for the appellants. Mr. Tekade, learned counsel appears for the respondent - Caveator.

List the matter on 02nd of March, 2020.

JUDGE Sarkate ::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 03:48:36 :::