Bombay High Court
Gopal Surajmal Sharma And Another vs Surajmal Suwalal Sharma on 7 February, 2020
Author: Avinash G. Gharote
Bench: Avinash G. Gharote
(1) 924.SA.451.19
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
SECOND APPEAL NO.451 OF 2019
Gopal Surajmal Sharma and another.
Vs.
Surajmal Suwalal Sharma.
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri. N. R. Tekade, Advocate for respondent.
CORAM : AVINASH G. GHAROTE, J.
DATE : FEBRUARY 07, 2020.
None for the appellants. Mr. Tekade, learned counsel appears for the respondent - Caveator.
List the matter on 02nd of March, 2020.
JUDGE Sarkate ::: Uploaded on - 12/02/2020 ::: Downloaded on - 08/06/2020 03:48:36 :::