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[Cites 0, Cited by 53] [Entire Act]

Union of India - Section

Section 351 in The Companies Act, 1956

351. Special provision where there is a profit-sharing arrangement between two or more companies .-

[ Omitted by the Companies (Amendment) Act, 2000 (53 of 2000), section 162 (w.e.f. 13-12-2000)].