Section 84 in The Punjab Scheduled Roads and Controlled Areas Restriction of Unregulated Development Rules, 1965
84. Application [Section 8(2) and 25(2)(f)].
- Rules in this section shall not apply to the erection or re-erection of chimney shafts for the furnaces in commercial or ware-house buildings the design of which shall be specially approved by the Director but they shall apply to the erection or re-erection of chimney shafts for open fires and small domestic boilers.Explanation - Small domestic boilers shall mean boilers which do not require flues exceeding 80 square inches in area.
