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Punjab-Haryana High Court

Avi Exports India Ltd vs Avinash Arora Andaors on 20 May, 2022

Author: Anil Kshetarpal

Bench: Anil Kshetarpal

             IN THE HIGH COURT OF PUNJAB AND HARYANA
                       AT CHANDIGARH

                                                  CP-22-2003
                                                  Date of Decision:20.05.2022


M/s Avi Exports (India) Ltd. (in liquidation)

                                                                     ..... Petitioner

                                         Versus

Mr. Avinash Arora and Ors.
                                                                ...... Respondents

CORAM:- HON'BLE MR. JUSTICE ANIL KSHETARPAL

Present:     Mr. Hitesh Malik, Advocate with
             Mr. Prashant Baliyan, Official Liquidator.

                      ***
ANIL KSHETARPAL, J.(Oral)

For orders, see order of even date passed in CP-21-2003, titled as 'M/s Rishi Oils and Fats Ltd. (in liquidation) Vs. Avinash Arora and Ors.' 20.05.2022 (ANIL KSHETARPAL) manju JUDGE Whether speaking :Yes/No Whether reportable :Yes/No 1 of 1 ::: Downloaded on - 24-07-2022 15:11:31 :::