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[Cites 0, Cited by 0] [Section 4(5)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(5)(ii) in Orissa Electricity Regulatory Commission (Determination of Open Access Charges) Regulations, 2006

(ii)The payment for the reactive energy charges for the direct customers on account of open access shall be calculated in accordance with the scheme applicable to transactions involving intra-State transmission or distribution approved by the Commission in the tariff order.