Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 50] [Entire Act] State of Maharashtra - Subsection Section 50(11) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965 (11)Nothing in this section shall apply to any Council which on the appointed day has in operation a scheme as required by sub-section (2).
