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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(1) in The Jammu and Kashmir State Forest Corporation Act, 1978

(1)[The Managing Director] [Substituted by XXXIII of 1978, section 3.] shall be entitled to draw such salaries and allowances and be subject to such other conditions of service as may be determined by regulations.