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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(2)(iii) in West Bengal Municipal (Employees' Service) Rules, 2010

(iii)when appointment to the new post is made on his own request under rule 18 and the maximum pay in time-scale at that post is less than the substantive pay in respect of the old post, he will draw that maximum as initial pay.