Section 41 in The Orissa Co-operative Societies Rules, 1965
41. Officer who will maintain Account Books, etc.
- The Committee shall specify which of the officers of the Society shall -(a)keep books of accounts;(b)keep custody of cash and stores;(c)keep other books and registers; and(d)prepare returns and statements;Provided that a person charged with keeping of accounts shall not be in charge of cash except under special or general order of the Registrar.
