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[Cites 0, Cited by 0] [Section 62(1)] [Section 62] [Entire Act]

Bengal Presidency - Subsection

Section 62(1)(g) in The Calcutta Police Act, 1866

(g)for licensing, controlling or, in view to preventing risk, danger or damage to residents or passengers in the vicinity, prohibiting the carrying of any explosive substance in streets or public places;