Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 19 in The Citizenship (Amendment) Act, 2003 19. Insertion of new Fourth Schedule.- After the Third Schedule to the principal Act, the following Schedule shall be inserted, namely:- THE FOURTH SCHEDULE [ See section 2 (1) (gg)]THE FOURTH SCHEDULE [ See section 2 (1) (gg)]
