Supreme Court - Daily Orders
State Of Rajasthan vs Fatehkaran Mehdu on 25 November, 2016
Bench: Ranjan Gogoi, L. Nageswara Rao
ITEM NO.41 COURT NO.5 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3998/2011
(Arising out of impugned final judgment and order dated 16/11/2010
in SBCRR No. 592/2009 passed by the High Court of Rajasthan at
Jodhpur)
STATE OF RAJASTHAN Petitioner(s)
VERSUS
FATEHKARAN MEHDU Respondent(s)
(with appln. (s) for exemption from filing O.T. and stay and office
report)
SLP(Crl) No. 3996/2011
(With Office Report)
Date : 25/11/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. S.S. Shamshery, AAG
Mr. Amit Sharma, Adv.
Mr. Prateek Yadav, Adv.
Mr. Ankit Raj, Adv.
Ms. Ruchi Kohli,Adv.
For Respondent(s) Mr. Sunil Kumar Jain,Adv.
Mr. Kaushik Chaudhury, Adv.
Mr. Punya Garg, Adv.
Mr. Anish Kumar Gupta,Adv.
Mr. Chandra Shekhar Suman, Adv.
Mr. R.k. Rajwanshi, Adv.
Ms. Deepshikha Bharati, Adv.
Mr. Navneet Gupta, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by Shri Sunil Signature Not Verified Digitally signed by Kumar Jain, learned counsel for the respondent. NEETU KHAJURIA Date: 2016.11.28 16:58:31 IST Reason: List these matters after four weeks.
(Neetu Khajuria) (Asha Soni)
Court Master Court Master