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[Cites 0, Cited by 0] [Section 15] [Entire Act]

NCT Delhi - Subsection

Section 15(11) in The Delhi Electricity Regulatory Commission (Forum for Redressal of Grievances of the Consumers and Ombudsman) Regulations, 2018

(11)The quorum for the Forum shall be two and each member shall have one vote and in case of equality of votes, the Chairperson of the Forum or the senior most member of the Forum discharging the functions of the Chairperson of the Forum presiding over the meeting, as the case may be, shall have a casting vote.