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[Cites 0, Cited by 0] [Section 284(1)] [Section 284] [Entire Act]

State of Nagaland - Subsection

Section 284(1)(c) in Nagaland Municipal Act, 2001

(c)To provide receptacles of the type and in the manner directed by the Chief Officer for the collection therein of all rubbish, offensive mater, filth, trade refuse, or any, carcasses of dead animals, excrementitious matter, plastics and plastic material, bio-medical waste and other polluted and obnoxious mattes from such premises and to keep such receptacles in good conditions and repair.