Supreme Court - Daily Orders
M R Ajayan vs The State Of Kerala on 7 November, 2023
Bench: C.T. Ravikumar, Sanjay Kumar
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ITEM NO.23 COURT NO.15 SECTION II-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 18482/2023
(Arising out of impugned final judgment and order dated 10-03-2023
in CRLMC No. 5261/2022 passed by the High Court Of Kerala At
Ernakulam)
M R AJAYAN Petitioner(s)
VERSUS
THE STATE OF KERALA & ORS. Respondent(s)
(FOR ADMISSION and IA No.106830/2023-PERMISSION TO FILE PETITION
(SLP/TP/WP/..) )
WITH SLP(Crl) No. 7896/2023 (II-B)
(FOR ADMISSION and I.R. and IA No.123334/2023-EXEMPTION FROM FILING
C/C OF THE IMPUGNED JUDGMENT and IA No.123336/2023-EXEMPTION FROM
FILING O.T.)
Date : 07-11-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE C.T. RAVIKUMAR
HON'BLE MR. JUSTICE SANJAY KUMAR
For Petitioner(s) Mr. Deepak Prakash, AOR
Mr. Kamal Singh Bisht, Adv.
Mr. Pawan Kr. Dabas, Adv.
Mr. Raneev Dahiya, Adv.
Ms. Shruthii Srivastava, Adv.
Mr. Nachiketa Vajpayee, Adv.
Ms. Divyangna Malik, Adv.
Ms. J. Merlyn Rachel, Adv.
Ms. Vishnu Priya, Adv.
Mr. Shyam Nair, Adv.
Mr. Rahul Lakhera, Adv.
Mr. Vardaan Kapoor, Adv.
Mr. Saurabh Ajay Gupta, Adv.
Mr. Nishant Bishnoi, Adv.
Ms. Srishti Prabhakar, Adv.
Signature Not Verified
Ms. Snehal Uday Kanzarkar, Adv.
Mr. Upendra Pratap Singh, Adv.
Digitally signed by
SNEHA DAS
Date: 2023.11.07
16:57:09 IST
Reason: Mr. D. K. Devesh, AOR
For Respondent(s) Mr. Deepak Prakash, AOR
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Mr. Nishe Rajen Shonker, AOR
Mrs. Anu K Joy, Adv.
Mr. Abraham Mathew, Adv.
Mr. Alim Anvar, Adv.
Mr. Amith Krishnan H , AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter circulated by learned counsel for the Respondent No. 1 seeking adjournment, list on 4.12.2023.
(DR. NAVEEN RAWAL) (MATHEW ABRAHAM) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH)