Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8(2)] [Section 8] [Entire Act]

State of Uttarakhand - Subsection

Section 8(2)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(c)on all its contracts, business letters, orders for goods, invoices, statements of accounts, receipts and letters of credit; and