Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Chattisgarh - Subsection Section 6(2) in The Chhattisgarh Co-operative Societies Rules, 1962 (2)The bye-laws of a society may provide for such other matters not specified above, as are incidental to the organisation of the society and the management of its business.]
