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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(1) in The Rajasthan Legal Aid Rules, 1984

(1)If the application is not rejected under rule 12, the committee may, after such enquiry as it thinks fit, either allow or refuse to allow the application for grant of legal aid and such decision shall be final.