Delhi High Court - Orders
The Commissioner Of Income Tax ... vs Brandix Mauritius Holdings Ltd on 20 April, 2023
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 163/2023
THE COMMISSIONER OF INCOME TAX (INTERNATIONAL
TAXATION)-1, NEW DELHI ..... Appellant
Through: Mr Puneet Rai, Sr. Standing Counsel
with Mr Ashvini Kumar and Ms
Madhavi Shukla, Jr. Standing
Counsel.
versus
BRANDIX MAURITIUS HOLDINGS LTD. ..... Respondent
Through: None.
CORAM:
HON'BLE MR JUSTICE RAJIV SHAKDHER
HON'BLE MS JUSTICE TARA VITASTA GANJU
ORDER
% 20.04.2023 [Physical Hearing/Hybrid Hearing (as per request)] CM APPL. 19652/2023
1. The Hon'ble Division Bench did not assemble today as one of the judges [Hon'ble Mr Justice Rajiv Shakdher, J.] is on leave.
2. List the matter on 30.05.2023.
BY ORDER COURT MASTER APRIL 20, 2023 / tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:21.04.2023 16:32:35