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Delhi High Court - Orders

The Commissioner Of Income Tax ... vs Brandix Mauritius Holdings Ltd on 20 April, 2023

Author: Rajiv Shakdher

Bench: Rajiv Shakdher

                            $~18
                            *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                            +      ITA 163/2023
                                   THE COMMISSIONER OF INCOME TAX (INTERNATIONAL
                                   TAXATION)-1, NEW DELHI                               ..... Appellant
                                                      Through:       Mr Puneet Rai, Sr. Standing Counsel
                                                                     with Mr Ashvini Kumar and Ms
                                                                     Madhavi Shukla, Jr. Standing
                                                                     Counsel.

                                                      versus

                                   BRANDIX MAURITIUS HOLDINGS LTD.                      ..... Respondent
                                                      Through:       None.

                                   CORAM:
                                   HON'BLE MR JUSTICE RAJIV SHAKDHER
                                   HON'BLE MS JUSTICE TARA VITASTA GANJU
                                                ORDER

% 20.04.2023 [Physical Hearing/Hybrid Hearing (as per request)] CM APPL. 19652/2023

1. The Hon'ble Division Bench did not assemble today as one of the judges [Hon'ble Mr Justice Rajiv Shakdher, J.] is on leave.

2. List the matter on 30.05.2023.

BY ORDER COURT MASTER APRIL 20, 2023 / tr Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:TARUN RANA Signing Date:21.04.2023 16:32:35