Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18C(2)] [Section 18C] [Entire Act] State of Odisha - Subsection Section 18C(2)(c) in The Orissa Agricultural Produce Markets Act, 1956 (c)the salaries and allowances and other conditions of service of officers and servants of the Board ;