Section 28A(2)(a) in Karnataka Urban Water Supply and Drainage Board Act, 1973

[Cites 0, Cited by 0] [Section 28A(2)] [Section 28A] [Entire Act]

State of Karnataka - Subsection

Section 28A(2)(a) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(a)all the public reservoirs, tanks, cisterns, fountains, wells, pumps, pipes, taps, conduits and other works including the head works, reservoirs, the rising mains, bridges, buildings, machinery, works, materials and other things connected with the water supply and drainage to such local area and all lands (not being private property) adjacent and appertaining to the same; and

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State of Karnataka - Subsection

Section 28A(2)(a) in Karnataka Urban Water Supply and Drainage Board Act, 1973